Himachal Pradesh High Court
Shri Man Singh vs . Shri Sanjay Kundu on 28 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shri Man Singh Vs. Shri Sanjay Kundu COPC No. 01 of 2021 .
28.11.2022 Present: Mr. Ajay Chandel, Advocate, for the petitioner.
M/s Sumesh Raj & Dinesh Thakur, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj Kumar Bagga, Assistant Advocate General, for the respondent.
Learned Additional Advocate General submits that an application has been filed in the Registry. Registry is directed to place the same on record, if in order by the next date of hearing.
List for consideration on 14th December, 2022.
(Ajay Mohan Goel) Judge November 28, 2022 (bhupender) ::: Downloaded on - 28/11/2022 20:36:49 :::CIS