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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990

(2)[It shall come into force on such date as the State Government may, by notification, appoint] [These words were added as per Gazette No 217 dated 14.10.2015.] It extends to the whole of the State of Tamil Nadu.