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State of Tamilnadu - Section

Section 15 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

15. Metal Works Instructor, Electric Wiring Instructor, Book Binding Instructor, Leather Work Instructor, Clay Modelling and Paper Making Coir Instructor, Basketing and Ratan Work Instructor.

(1)S.S.L.C. completed; and
(2)
(i)Industrial School Certificate; or
(ii)Government Technical Examination of Lower Grade in the subject; or
(iii)Certificate of the Government of India, Director of Resettlement and Employment (Ministry of Labour) Explanation; the Industrial School Certificate should ordinarily be of not less than two years duration arid for the particular subject alone and not for number of subjects.