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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(2)Unless otherwise directed, the headquarters and other offices of the Commission shall open daily, except on Saturdays, Sundays and holidays notified by the Punjab Government. The headquarters and other offices of the Commission shall open at such hours as the Commission may direct from time to time.