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State of Punjab - Section

Section 3 in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

3. Commission's offices, office hours and sittings.

(1)The location of the offices of the Commission may from time to time be specified by the Commission, by an order made in this behalf.
(2)Unless otherwise directed, the headquarters and other offices of the Commission shall open daily, except on Saturdays, Sundays and holidays notified by the Punjab Government. The headquarters and other offices of the Commission shall open at such hours as the Commission may direct from time to time.
(3)Where the last day for doing of any act falls on a day on which the office of the Commission is closed and by reason thereof the act cannot be done on that day, it may be done on the next day on which the office is open.
(4)The Commission may hold sittings for hearing matters at the headquarters or at any other place on days and time to be specified by the Commission.