Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49F] [Entire Act] Union of India - Subsection Section 49F(a) in Conduct of Elections Rules, 1961 (a)any entry other than that made in pursuance of clause (b) of sub-rule (2) of rule 20; and
