- Immediately before the commencement of the poll, the presiding officer shall also demonstrate to the polling agents and others present that the marked copy of the electoral roll to be used during the poll does not contain-(a)any entry other than that made in pursuance of clause (b) of sub-rule (2) of rule 20; and(b)any mark other than the mark made in pursuance of clause (b) of sub-rule (2) of rule 23.
