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[Cites 0, Cited by 17] [Section 253(6)] [Section 253] [Entire Act]

Union of India - Subsection

Section 253(6)(d) in The Income Tax Act, 1961

(d)[ where the subject matter of an appeal relates to any matter, other than those specified in clauses (a), (b) and (c), five hundred rupees:] [ Inserted by Act 27 of 1999, Section 85 (w.e.f. 1.6.1999).]