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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(b) in Chhattisgarh Private Universities (Establishment and Operation) Rules, 2005

(b)The Visitor in performance of his duties of general control of the Regulatory' Commission, may call for any paper or information relating to the affairs of the Regulatory' Commission for reasons to be recorded and thereon, by an order in writing, give such directions to the Regulatory Commission on that basis.