Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] Union of India - Subsection Section 85(a) in Finance Act, 1999 (a)in sub-section (1),in clause (c), for the words and figures " an order passed by a Commissioner under section 263', the words, figures and letters "an order passed by a Commissioner under section 12AA or under section 263" shall be substituted;
