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Madhya Pradesh High Court

Laxman Prasad Raikwar vs Ramola on 11 March, 2025

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

1 MCC-2196-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCC No. 2196 of 2022 (LAXMAN PRASAD RAIKWAR AND OTHERS Vs RAMOLA ) Dated : 11-03-2025 List the matter along with Second Appeal No.306 of 2014.

(AVANINDRA KUMAR SINGH) JUDGE mc Signature Not Verified Signed by: MANJU CHOUKSEY Signing time: 13-03-2025 17:11:29