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State of Mizoram - Section
Section 77 in Mizoram Liquor (Prohibition and Control) Rules, 2014
77. Saving.
- These Rules shall not in any way affect anything done or any proceedings done before the enforcement of these Rules based on any other the Act, Rules or Orders then in force.Standardised Forms(Design of Standardised forms may be modified/arranged for ease of use or to conform with the standard office procedure)Form MLPCR-1[See Rule 5, 36]Application For Establishing Distillery / Brewery / Bottling Plant / Bonded Warehouse or Other Places of Storage*| Attach 2 certified copies of recent passport size photographs |