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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(b) in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

(b)the employees, who were holding higher posts but reverted to lower posts subsequently, shall be given first priority for promotion after the 1st July, 1995; and