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State of Punjab - Section

Section 10 in Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995

10. Ad hoc equation and placements in inter se seniority.

- [Sections 154 and 180(2)(zzd)]. - The cases of equation of Service and post on ad hoc basis under rule 4 and the cases of ad hoc placement or transferred employee in the joint seniority lists prepared under rule 7 shall be decided by the Integration Committee keeping in view the following principles, namely:-
(a)the employees belonging to a higher cadre, shall not be placed below the employees belonging to a lower cadre;
(b)the employees, who were holding higher posts but reverted to lower posts subsequently, shall be given first priority for promotion after the 1st July, 1995; and
(c)in the case of transferred employees, who were recruited to different grades, but were subsequently unified, joint seniority list shall be drawn up in as many compartments, as there were grades by showing the transferred employees, who were recruited to the higher grade, above the employees, who were recruited to the lower grade.