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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(2) in Departmental Examination for the Class ID Posts, (Administrative Wing) in the Commissionerate of Information Rules, 2012

(2)The candidate shall be allowed to answer the papers of all the subjects with the help of books.Explanation. - With books means original book of the subject having bare Acts, rules and text without commentaries or case laws and manuals issued by the Government.