Section 26(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(2)(b) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(b)

(i)S.S.L.C. or its equivalent; and

(ii)Sangeetha Siromani or Sangeetha Bhushanan title.