Section 26 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

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Section 26 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

26. Instructor in Music

(1)A degree with music in Part III; or

(a)A Diploma or title holder in music; or

(i)S.S.L.C. or its equivalent; and

(ii)Sangeetha Siromani or Sangeetha Bhushanan title.