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State of Rajasthan - Section

Section 16 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

16. Functions of Research council.

- The Research Council shall consider and make recommendations in respect of,-
(i)research programmes and projects undertaken or to be undertaken by the various units of the University in the State in the field of agriculture, veterinary science and animal husbandry and other allied sciences with a view to promote effective co-ordination;
(ii)physical, fiscal and administrative facilities required for implementing research projects;
(iii)orienting research to meet farmers' needs;
(iv)integration of research, extension education and teaching and participation of research workers in teaching and extension education programme;
(v)any other matter pertaining to research programmes which may be referred to by the Vice-Chancellor or the Board or any other authority of the University.