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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(v) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(v)any other matter pertaining to research programmes which may be referred to by the Vice-Chancellor or the Board or any other authority of the University.