Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Uttarakhand - Subsection Section 65(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (a)the repayment of principal amount of, and interest on loans advanced to the Board by the State Government, including arrears of such interest;
