Section 65 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011
65. Priorities of liabilities of the Board.
- The revenues of the Board shall, after making its complete expenses, as far as they are available, in the following order; namely -(a)the repayment of principal amount of, and interest on loans advanced to the Board by the State Government, including arrears of such interest;(b)the repayment of principal amount of, and interest on, sums paid by the State Government under guarantees, if any;(c)the repayment of principal amount of, and interest on bonds, guaranteed by the State Government;(d)the repayment of principal amount of, and interest on stock so guaranteed;(e)the repayment of principal amount of and interest on stocks, not guaranteed by the State Government;(f)the repayment of principal amount of and interest on bonds, not guaranteed by the State Government.
