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[Cites 0, Cited by 0] [Section 11(9)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(9)(a) in West Bengal Municipal (Building) Rules, 2007

(a)key (Location) Plan :—The Key Plan drawn to a scale of not less than 1 : 4000 shall show the boundary of the location of the site with respect to neighbourhood landmarks and public streets;