Section 11(9) in West Bengal Municipal (Building) Rules, 2007
(9)The notice shall be accompanied by two sets initially of(a)key (Location) Plan :The Key Plan drawn to a scale of not less than 1 : 4000 shall show the boundary of the location of the site with respect to neighbourhood landmarks and public streets;(b)site plan;(c)building plan (Architectural); and(d ) specifications.Note. Four number of sets, as may be required, along with structural plan, design calculation as well as Geo-technical report, if applicable, shall be submitted for record before issuance of formal sanction.
