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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(2)(d) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(d)A certified copy of Form 4 to the appointing authority who has countersigned Part I of Form 2.