Section 27 in Right of Children to Free and Compulsory Education Rules, 2012
27. Periodic assessments of the quality of education and produce a report.
(1)The Government shall also set up an independent organization or wing, to undertake periodic assessments of the quality of education and produce a report about the "School Education Quality Status" in School of Gujarat State.(2)The Government shall make arrangement to periodically grade every elementary school in the state on a point scale on a set of quality parameters, including co- and extra-curricular activities, and improvements shown over years.
