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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in Right of Children to Free and Compulsory Education Rules, 2012

(1)The Government shall also set up an independent organization or wing, to undertake periodic assessments of the quality of education and produce a report about the "School Education Quality Status" in School of Gujarat State.