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[Cites 0, Cited by 0] [Section 150(1)] [Section 150] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 150(1)(iii) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(iii)Any act under which forest officers have powers to take cognizance of the offence related to the Forests and Forestry