Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2)(xxvi) in Orissa Pani Panchayat Rules, 2003

(xxvi)to collect water-rate from the users in case of European communities aided minor irrigation projects as per Water Resources Department Resolution No. 48049 dated 4.12.1999 at Annexure-1.