Section 16 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013
16. Elections.
(1)Election of the Executive Body of a State Level Sports Association shall be held in the presence of an observer of the Bihar State Sports Council. Election of the Executive Body of a District Level Sports Association shall be held in the presence of Observer of its State Level Sports Association and observer of the District Sports Council.(2)On conclusion of the election of the Executive Body of a Sports Association, the election officer shall issue a certificate, duly countersigned by the observers giving the names and addresses of the elected members. On issuance of such certificate the elected Executive Body shall take charge of the sports Association. The election officer shall send the copies of such certificate to the Registrar and the Bihar State Sports Council.
