Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59] [Entire Act]

Bengal Presidency - Subsection

Section 59(1) in The Calcutta Hackney-Carriage Act, 1919

(1)Any hackney-carriage registered under this Act may ply for hire as a stage-carriage.