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State of Odisha - Section

Section 427 in Orissa Municipal Rules, 1953

427.

(1)No person shall be appointed to any of the posts under a Council specified in column (1) of the sub-joined table, unless he possesses the qualification laid down in the corresponding entry in column (2) thereof.TableEngineering Staff
  Description of post   Qualification
1. Municipal Engineer 1. (If by direct recruitment) -
    (a) An Engineering degree (B.E.) of any Indian orForeign University; and
    (b) At least three years practical experience in CivilEngineering and two years training in Sanitary Engineering.
    2. (If by promotion) -
      An Upper Subordinate certificate of a recognisedCollege or School of Engineering or a Civil Engineering Diplomaof a recognised institute coupled in either case with 10 yearspractical experience out of which 5 years shall be in SanitaryEngineering.
2. Supervisor (a) A degree in Engineering of a recognised University;or
    (b) A diploma in Engineering of a recognisedEngineering College or School, or
    (c) A pass in Section A and B of the AssociatedMembership Examination of the Institute of Engineers (India) or
    (d) Upper subordinate diploma of a recognised Collegeor School of Engineering : Provided that (a) no candidatepossessing the Upper Subordinate Diploma of a College ofEngineering shall be eligible for appointment if a suitablecandidate possessing B.E. degree of a diploma in Engineering isavailable for appointment and (b) a candidate possessing a degreein Engineering shall be given preference to a candidatepossessing diploma in Engineering.
    (e) At least three years training in SanitaryEngineering.
3. [Junior Engineer] [Substituted vide S.R.O. 220/1987.] (a) Upper Subordinate diploma of a College or a Schoolof Engineering or
    (b) Lower Subordinate diploma of a College or School ofEngineering or an equivalent qualification recognised by theChief Engineer.
    (c) At least three years training in SanitaryEngineering.
4. Draughtsman (a) Upper Subordinate Diploma of a College or School ofEngineering; or
    (b) A Certificate of lower Subordinate class of aCollege or School of Engineering.
    (c) Draughtsman diploma of a College or School ofEngineering.
      Preference shall be given to an Upper Subordinateholding diploma of a College in Engineering.
5. Tracer   A certificate in Government Technical Examinationin Geometrical drawing, Building drawing and Estimating and freeand outline and model drawing.
6. Drivers (Mechanical) steam and road-rollers (a) A certificate of recognised institute or ofcompetency granted by the Chief Engineer;
    (b) One years' practical experience in the driving andmaintenance of steam rollers; and
    (c) Experience at least of six months in water work ordrainage pumping station in the case of drivers for waterworksand pumping stations and certificate of competency given by thePublic Health Engineer.
7. Head works fitters (a) A certificate of competency for head water worksfitters granted by the Chief Engineer; or
    (b) A certificate from a recognised institute of aMechanical Engineering or Public Health Engineer.
8. Pipe line fitters   A Certificate of competency granted by the PublicHealth Engineer, Orissa.
Medical
(a) Assistant Surgeon   Qualification for the time being in force forselection for admission to the service under Government of Orissaas Assistant Surgeon, Nurse, Ward Attendant or Nursing orderly asthe case may be.
(b) Nurse    
(c) Ward attendant or Nursing orderly    
Office Establishment
1. Secretary, Manager, Superintendent, Accountant, Cashier andTax Daroga, Revenue Superintendent, Head Clerk, Upper DivisionsClerks.   [* * *] [Omitted vide Notification No. 2927-U.D. dated 11.2.1970.]Part I or Preliminary test in accountsprescribed for subordinate officers in Government service[or aDiploma in Local Self Government recognised by the StateGovernment in addition to the general educational qualificationspecified in Column (2) against item (5) below.] [Inserted vide Notification No. 23908-U.D. dated 3.9.1975.]
2. (i) Alt other Ministerial in lower division or equal rank   Matriculates on examination of a recognisedUniversity.
(ii) Typist (a) Matriculation examination or its equivalentexamination.
    (b) Pass in typewriting in any recognised institute oftypewriting.
3. Bill Collector   Under-Matric who should have passed the M.E. SchoolExamination.
4. [ [Inserted vide S.R.O. No. 974/93 O.G.E. No. 1355/1993.] Community Organiser   A degree in Social Work or Social Science orGraduate with Sociology, Psychology or Home Science or as may beprescribed from time to time by Government. Preference may begiven to the candidates having Master's degree in Social Work,Social Science or Sociology.]
N.B. - No typist shall be appointed by a Council unless the candidate has the above qualification and unless he stands to a test by the Selection Committee (Section 75) ability to type 35 to 40 words a minute should be the minimum speed for test.Medical Officer in Ayurvedic Sidha, Unani, etc.
  Description of Post Qualification
1. Medical Officer in charge of Ayurvedic, Unani or Sidha orHomeopathic dispensary. Qualification as notified by Government from time to time
2. Compounders and Nursing Orderlies. A diploma of qualified Compounder in the Ayurvedic, SidhaUnani Homeopathic system or medical treatment issued by arecognised institute of Board of Examination.
Sanitary Inspector
  Sanitary Inspector A certificate after the training in a training instituteissued by the Director of Health or the authority in charge of atraining class for Health Inspector in Orissa, that thecandidate has passed the examination at the end of the course.
  Vaccinator A certificate from a competent authority that the candidatehas undergone successfully the course of training in aGovernment Institute.
Education
1. Headmaster of a High School Qualification prescribed in the Orissa Education Code asamended from time to time for corresponding post in GovernmentEducation and Subordinate Service.
2. Assistant teacher in a High School Ditto
3. Headmaster in Middle English School Ditto
4. Primary School Teacher Ditto
5. Pandits Gymnastic or Physical Inspector and Drawing andManual Instructors. Qualification prescribed by Director Public Instruction fromtime to time.
(2)[ Whether a Health Officer of the Public Health cadre or an engineer of the cadre of Works Department is not available for appointment to a Municipality as its Health Officer or Engineer respectively, or the council is not in a position to entertain such an Officer, the State Government may on the proposal of the Municipal Council and after consulting the Health Department or the Works Department as the case may be, (a) appoint such an officer stationed at or near the Municipality as the Municipal Health Officer or Engineer in addition to his legitimate duties on payment of such remuneration from the Municipal as may be determined by the Government or (b) appoint a Sanitary Inspector posted to Municipality or an Overseer deputed to the Municipality as the Municipal Health Officer or Municipal Engineer as the case may be subject to such restrictions and conditions as may be imposed by Government and such appointment shall be purely on provisional basis and shall ceases as soon as a Health Officer of Public Health cadre or an Engineer of the Cadre of Works Department is appointed to the Municipality] [Substituted vide Notification No. 2927-U.D. dated 11.2.1970.].Note - 1 No teacher shall be appointed to a High, Middle or Primary School under a Municipal Council unless he holds a training certificate i.e. he has passed the B.Ed. Secondary, Elementary Training Certificate Examination as the case may be. Exemption from the prescribed qualifications shall be granted by State Government on the merits of each case on the recommendation of the Director of Public Instruction and the Municipal Council.Note - 2 The State Government may exempt any person holding a post in the Engineering, Medical, or Health Department under Municipal Council from any of the qualifications prescribed for the post in the above rules in the recommendation of the Municipal Council and the Head of the Department, viz, Inspector of Local Works and the Director of Health.Note - 3 The State Government may also exempt any person holding a post other than the posts covered by Note 1 and Note 2 from the requisite qualification prescribed therefore on recommendation of the concerned Municipal Council and District Magistrate with sufficient reason.Conditions of Service of Municipal Employees of all Classes Grant of Leave Allowances, etc.