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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Dalel Singh vs . Dharam Singh on 22 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Dalel Singh vs. Dharam Singh .

RSA No. 604 of 2009 22.8.2022 Present: Ms. Kavita Kajal, Advocate, vice counsel for the appellant.

Mr. Romesh Verma, Advocate, for the respondent.

At the request of learned counsel for the appellant, list on 19.9.2022.

(Satyen Vaidya) Judge 22nd August, 2022 (kck) ::: Downloaded on - 22/08/2022 20:04:28 :::CIS