Section 32(3)(b) in Kerala Veterinary and Animal Sciences University Act, 2010

[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

(b)two eminent persons who are,-

(i)either Professors or Associate Professors in other Universities; or

(ii)persons with relevant experience of not less than ten years in national laboratories or research institution or recognized institutions; or

(iii)experts in related field having published,-

Legal Document View