Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttarakhand - Subsection Section 6(ii) in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001 (ii)Principal Private Secretary or Principal Private Secretary/Head Private Secretary. - From amongst the Private Secretaries Grade-IV:
