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State of Uttarakhand - Section

Section 6 in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001

6. [ Selection to ex-cadre posts. [Substituted by Notification No. 27/Accounts (A-1), dated 31st August, 2004, published in U.P. Gazette, Part II, dated 4th September, 2004.]

- (i) Joint Principal Private Secretary. - From amongst the Private Secretaries Grade-III, or Private Secretaries Grade-IV.
(ii)Principal Private Secretary or Principal Private Secretary/Head Private Secretary. - From amongst the Private Secretaries Grade-IV:
Provided that if at any point of time the Chief Justice chooses not to retain the officer as P.P.S. or J.P.P.S., he will be repatriated to his original post and pay scale.]