Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23A] [Entire Act] State of West Bengal - Subsection Section 23A(2) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979. (2)The person from whom any information is sought for by the prescribed authority under sub-section (1) shall furnish such information accordingly.]