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Himachal Pradesh High Court

Dinesh Kumar vs . Amit Kumar & Ors. on 15 September, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Dinesh Kumar Vs. Amit Kumar & Ors.

Cr. Revision No. 64/2019 15.09.2023 Present: Mr. Rajesh Kumar, Advocate, for the .

petitioner.

Mr. Malay Kaushal, Advocate, vice Mr. Mandeep Chandel, Advocate, for respondent No. 1.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 2/State.

of Cr. MP No. 2651/2021 Learned counsel for the petitioner prays for and rt is granted four weeks' time to file rejoinder.

As prayed, list on 10th November, 2023.

( Sushil Kukreja ) Judge 15th September, 2023 (raman) ::: Downloaded on - 15/09/2023 20:38:26 :::CIS