Himachal Pradesh High Court
Dinesh Kumar vs . Amit Kumar & Ors. on 15 September, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Dinesh Kumar Vs. Amit Kumar & Ors.
Cr. Revision No. 64/2019 15.09.2023 Present: Mr. Rajesh Kumar, Advocate, for the .
petitioner.
Mr. Malay Kaushal, Advocate, vice Mr. Mandeep Chandel, Advocate, for respondent No. 1.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 2/State.
of Cr. MP No. 2651/2021 Learned counsel for the petitioner prays for and rt is granted four weeks' time to file rejoinder.
As prayed, list on 10th November, 2023.
( Sushil Kukreja ) Judge 15th September, 2023 (raman) ::: Downloaded on - 15/09/2023 20:38:26 :::CIS