Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(b) in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

(b)where the number of customers subscribing to a product or service offered by the service provider comprises 5% or more of the customers targeted for that product or service; or