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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Manipur - Subsection

Section 34(11) in Manipur International University Act, 2018

(11)The Founder shall have the right and power to nominate/appoint /change/ replace any suitable person as the Founder Co-Founder at his absolute wish, will, discretion and with such terms and conditions at any point of time.