48. Certain latrines and urinals to be connected to sewerage system.
(a)When any general system of underground sewerage with an assured water-supply for any Particular locality is provided in a municipality, all latrines and urinals of factory situated in such locality shall, if the factory is situated within 33 metres of an existing sewer, be connected with that sewerage system.(b)When no underground sewerage system exists, the design of latrines and urinals will take into account the problem of disposal either by way of sewerage pits or by sanitary receptacles contents of which can be disposed of without causing any insanitary or unhygienic condition in the locality.
