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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Punjab - Subsection

Section 48(b) in The Punjab Factory Rules, 1952

(b)When no underground sewerage system exists, the design of latrines and urinals will take into account the problem of disposal either by way of sewerage pits or by sanitary receptacles contents of which can be disposed of without causing any insanitary or unhygienic condition in the locality.