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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(3) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(3)The scheme prepared under sub-rule (2) shall be published in at least two local daily newspapers and also displayed on a notice board in the Panchyat Ghar of the area likely to be benefited or affected by such scheme for inviting objections and suggestions within thirty days from the date of its publication.