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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(1)(a) in New Town Kolkata Planning Area (Building) Rules, 2014

(a)the planning design and installation of electrical fittings, air-conditioning and heating work, installation of lifts and escalators shall be carried out in accordance with the provisions of the National Building Code of India. For electrical aspects of building services, the provisions of the National Electrical Code shall apply;