Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Karnataka - Subsection Section 32(d) in Karnataka Town and Country Planning Act, 1961 (d)a full description of all the details of the scheme under such clauses of sub-section (2) of section 26 as may be applicable;
