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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)They shall apply to all buildings or other construction work relating to any establishment throughout the State except those, in relation to which appropriate Government is the Central Government under the Act.