Punjab-Haryana High Court
Iffco Tokia General Insurance Co Ltd vs Poonam And Ors on 14 March, 2019
Author: Lisa Gill
Bench: Lisa Gill
IN THE HIGH COURT OF PUNJAB AND HARYANAAT
CHANDIGARH
XOBJC No.163-CII of 2018 in/and
FAO No. 916 of 2018(O&M)
Date of Decision: March 14 , 2019.
IFFCO Tokio General Insurance Company Ltd. ...... APPELLANT (s)
Versus
Poonam and others ...... RESPONDENT (s)
CORAM:- HON'BLE MRS.JUSTICE LISA GILL
Present: Mr. Sachin Ohri, Advocate
for the appellant.
Mr. Sagar Aggarwal, Advocate for
Mr. Ashit Malik, Advocate
for respondents No.1 to 4/cross-objectors.
*****
LISA GILL, J.
For orders, see FAO No.2110 of 2016 (Shri Ram General Insurance Company Ltd. v. Beant Kaur and others) decided vide separate order of even date.
( LISA GILL ) March 14 , 2019. JUDGE 'om' 1 of 1 ::: Downloaded on - 14-04-2019 14:45:14 :::