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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(1) in Haryana Municipal Business Bye-laws 1981

(1)A committee may appoint the following sub-committees to assist it in its administration :-
(a)Finance Sub-committee.
(b)Public Works and Buildings Sub-committee.
(c)Sanitation and Water Supply Sub-committee.