Section 17 in Haryana Municipal Business Bye-laws 1981
17. Sub-committees [Section 31 (f)].
(1)A committee may appoint the following sub-committees to assist it in its administration :-(a)Finance Sub-committee.(b)Public Works and Buildings Sub-committee.(c)Sanitation and Water Supply Sub-committee.(2)The head of the Department concerned shall be the Secretary of the sub- committee.
