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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(1) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(1)These rules may be called the Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999.