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State of Odisha - Section

Section 1 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

1. Short Title and Commencement.

(1)These rules may be called the Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999.
(2)They shall come into force on the date of their publication in the Orissa Gazette.